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[Cites 0, Cited by 0] [Section 54C] [Entire Act]

State of Maharashtra - Subsection

Section 54C(2) in The Maharashtra Village Panchayats Act, 1959

(2)Secretary of the panchayat shall convey the date, time and place of every meeting of the Gram sabha, not less than fifteen clear days before the date fixed for such meetings to the concerned Officials and members of the Gram sabha.