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[Cites 0, Cited by 0] [Section 61(1)] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(1)(a) in Rajasthan Co-operative Societies Act, 2001

(a)the number of members or the amount of the paid up share capital in the society has reduced below the minimum level which is essential for registration of such class of society; or