Karnataka High Court
M/S Ruchi Soya Industries Ltd vs Assistant Commissioner Of Customs on 14 July, 2011
Bench: V.G.Sabhahit, Ravi Malimath
IN THE HIGH COURT OF KARNATAKAV mi 5;:'Ne,é§Lb.Ré , DATED THES THE 14?" DAY as Jigw; 2:13.11... PRESENTFKM v:'._*:~;
THE HOWBLE MR. JusT1CE«v_.' §3jsAa'r:.4xH':T fg TH E H 0 :\{'E 31$-{I u g~::%;:E%LRg:x»%%: " r<':§:_1 M ATH %%%% <3-:~i_2r:f08 BE'TWEEN: ' "
_.,3G1, f~'3a:hak0sh Hcjuse, 7125 Stsuthi.-Tiukoganj M/sa Ruché Sefa ZV.%2cia:§;triA?<:a-s ici., "§xIa»fh'M_ar::iir=.RQa'<:3, :%.:j¢';; :s5,:'<I:;::v3 A', «rg1f',_j;">, WAPPELLANT
-- {By $36???-§.r:Ejra Karanth, fixdvscate}