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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Himachal Pradesh - Subsection

Section 16(1)(b) in Himachal Pradesh Ex-servicemen Corporation Act, 1979

(b)with the previous approval of, and subject to the directions of the Government, borrow money from any bank or other financial institution or any other authority or organisation;