Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 562] [Entire Act] State of Punjab - Subsection Section 562(4) in The Punjab Municipal Act, 1999 (4)A Municipal Magistrate shall be paid by the Government such salary, pension, leave and other allowances, as it may, from time to time, determine.
