Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 63(1)] [Section 63] [Entire Act]

State of Haryana - Subsection

Section 63(1)(c) in Haryana Urban Development Authority Act, 1977

(c)the Secretary to the Government, Haryana, in the Town and Country Planning Department, ex-officio;