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Calcutta High Court (Appellete Side)

Akbar Ali Mondal vs Ar Ali Hossain Mondal & Ors on 24 January, 2023

06      24.01.2023                        SAT 439 of 2014
Ct-08
                                                  with
                              I.A No. CAN 1 of 2015(Old CAN No. 69 of 2015)

                                             Akbar Ali Mondal
                                                   Vs.
ar                                      Ali Hossain Mondal & Ors.


                         Mr. Murari Mohan Das
                         Sk. Musior Rahaman
                         Ms. Reshmi Rehman
                                    ... For the Appellant


                           The appellant shall produce the certified copy
                     of the order passed on and from 27th June, 1991 till
                     15th July, 1993.
                         Learned counsel appearing for the appellant is
                     directed to serve a copy of the memorandum of
                     appeal along with the application being CAN 69 of
                     2015 upon the respondents by speed post with

acknowledgment due within one week from date with an intimation that the appeal and the application shall appear for admission of the second appeal on 28th February, 2023 and file affidavit of service on the adjourned date. In the event the respondents are not represented on the adjourned date, the matter may be heard in absence of the respondent.

                     (Uday Kumar, J.)                          (Soumen Sen, J.)
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