Andhra Pradesh High Court - Amravati
Andhra Pradesh Industrial ... vs Meghavaram Power Private Limited on 28 February, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No: Tr.C.M.P.No.321 of 2022
PROCEEDING SHEET
SL. OFFICE
No. DATE ORDER NOTE
17. 28.02.2023 BSS, J
The learned Standing Counsel for
APIIC, Mr. J. Ugra Narasimha represented
the case. The learned counsel for the
respondent, Mr. P. Badrinath represented
the respondent/plaintiff. In view of Section 15(5) of the Commercial Courts Act 2015, this application seeking transfer of Commercial suit filed before Commercial Court at Ibrahimpatnam of Krishna District to Commercial Court at Visakhapatnam shall be heard by Commercial Appellate Division of this Court.
Therefore, the registry is directed to place records before Hon'ble Chief Justice of Andhra Pradesh to pass appropriate orders.
_______
BSS, J
Pmk
SL. OFFICE
No. DATE ORDER NOTE