Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Andhra Pradesh High Court - Amravati

Andhra Pradesh Industrial ... vs Meghavaram Power Private Limited on 28 February, 2023

 HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

         MAIN CASE No: Tr.C.M.P.No.321 of 2022

                              PROCEEDING SHEET
SL.                                                                          OFFICE
No.   DATE                              ORDER                                NOTE
17.   28.02.2023   BSS, J
                           The learned Standing Counsel for
                   APIIC, Mr. J. Ugra Narasimha represented
                   the case.        The learned counsel for the
                   respondent, Mr. P. Badrinath represented

the respondent/plaintiff. In view of Section 15(5) of the Commercial Courts Act 2015, this application seeking transfer of Commercial suit filed before Commercial Court at Ibrahimpatnam of Krishna District to Commercial Court at Visakhapatnam shall be heard by Commercial Appellate Division of this Court.

Therefore, the registry is directed to place records before Hon'ble Chief Justice of Andhra Pradesh to pass appropriate orders.

                                                               _______
                                                               BSS, J
                   Pmk
 SL.                  OFFICE
No.   DATE   ORDER   NOTE