Punjab-Haryana High Court
Anil Lamba vs Sunita Lamba on 13 September, 2011
Author: Mehinder Singh Sullar
Bench: Mehinder Singh Sullar
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
Civil Revision No. 2651 of 2011 (O&M)
Date of decision : 13.09.2011
Anil Lamba
...Petitioner
versus
Sunita Lamba
..Respondent
CORAM: HON'BLE MR. JUSTICE MEHINDER SINGH SULLAR
Present: Nemo for the petitioner.
Mr. Sanjay Vashisth, Advocate
for the respondent.
****
Mehinder Singh Sullar, J. (Oral)
As nobody is appearing on behalf of the petitioner despite repeated calls, therefore, the instant revision petition is dismissed for non-prosecution.
September 13, 2011 (Mehinder Singh Sullar) naresh.k Judge