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State of Assam - Section

Section 385 in The Assam Excise Rules, 2016

385. Powers and duties of Excise Head Constables.

- The Excise Head Constable is directly subordinate to and under direct control of the superior officers from the Assistant Inspector of Excise to Superintendent of Excise and are under the general control of the Deputy Commissioner. They shall exercise the power as prescribed under Rule 371(9) of these Rules and perform all duties as will be assigned to him by the superior officers from time to time. All communications intended to be submitted to the higher authority should sent through proper channel.