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[Cites 0, Cited by 3] [Section 19(1)] [Section 19] [Entire Act]

State of Jharkhand - Subsection

Section 19(1)(b) in Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011

(b)where the condition of the building has materially deteriorated owing to acts of waste by, or negligence or default of the tenant or of any person residing with the tenant or for whose behaviour the tenant is responsible;