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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Panchayats (Licencing of Hoardings and Levy and Collection of Advertisement Tax) Rules, 2009

(1)The maximum size of a hoarding to be erected shall be -
Road Width Maximum size
(a) above 100 feet 24 feet x 12 feet (horizontal position)
(b) between 50 and 100 feet 15 feet x 10 feet (horizontal position)
(c) less than 50 feet 12 feet x 6 feet (either horizontal or verticalposition)