Section 17(4) in Rajasthan private Security Agencies (Regulation) Rules, 2006
(4)Every private security guard while on active security duty shall wear and display photo-identity card issued under section 17 of the Act, on the outer most garment above waist level on his person in conspicuous manner.Form-I[See Rule 3(1)]Application for License to Engage in the Business of Private Security AgencyTo,The Controlling AuthorityGovernment of RajasthanSecretariatJaipur.Sub : Licence to run Private Security Agency.Sir,The undersigned (Individual/Firm/Company/Society) hereby applies for obtaining a license to run the business of Private Security Agency in the following districts of Rajasthan:-
