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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Tamilnadu - Subsection

Section 113(1)(a) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(a)by summon, in writing, require the production of any book, deed, contract, account, voucher, receipt or other account, the perusal or examination of which he considers necessary;