Karnataka High Court
Mudalappa Dead By Lrs vs Gowramma on 22 April, 2010
Bench: K.L.Manjunath, B.V.Nagarathna
INTHEEfiGHCOURTOFKNflWflRKAATBNWflflORE
DATED THIS THE 22"" DAY OF APRIL, 2010
PRESENT
THE HONTSLE MRJUSTECE K.L.NLANJUNAifH. "a
AND
THE HONBLE MRSJUSTECE B A(.1:\*A€3}ARA"'1fié1'NVA«. " A T
ccc.No.498/V2@V'j;e._ (c1\/in ' V '-
BETWEEN: _
1. MUDALAPPA.§>EADB¥..LRS_
D M pRAD_EEp_ MUBALAPPA
AGED A3Vc>,UT;;34; YEAR'S
R/AT.SO1v1:é:JR};. i71LLA'_'c;E
NELAMANGALA TALUK "* 1- '
BVANQALOPJ3 DIST
2. KRISHNA SWAMY
,.S_'l./O.ALATE D M MUNIYAPPA
"«_KGE'D ABOUT 7'G""fEARS
. w .,R,'.A'1*..No'.9.o7, 5% MAIN ROAD.
_V;L.IA1fA"\I"A.{_}AR, BANGALORE-40
3. ." A V.E;N1§iATA SWAMY
/CILATE D M MUNIYAPPA
AGED ABOUT 72 YEARS
.. ,_R/A*r.N0.25o, 14%; CROSS.
A RT NAGAR IIND BLOCK
BANGALORE
COMPLAINANTS
7 [By Sri: M GANESH, ADV.)
AND:
1. SMT GOWRAMMA
W / O.ANJ INAPPA
AGED ABOUT 54 YEARS
R / AT. SARAKKE VILLAGE.
INDIRA GANDHI CIRCLE,
BANGALORE
2. MANJUNATH
S/o.vI+:NKATARAMA1>PA I
AGED ABOUT 35 YEARS A.
PRESENTLY RESIDING AT SOMPURA,
SOMPURA HOBLI, NELA1vIANr:;ALA'TALiJK G'
BANGALORE RURAL DIST
".'.;vACcfUsED
ccc FILE.[)4_lU»,/_S o1%{}--T_:»1E EJONTEMPT 01+"
COURT Ac": fg. PRAYING.» T(3 ~..._...1NITIATE CONTEMPT
PROCEEDING. "*AoAiNs*1"i_ RESPONDENT FOR
DISOBEYING _o1~' _TEM.PORARY_. INJUCTION GRANTED BY
LEARNED "CIVIL {JUN}, NELAMANGALA IN
o.s.No.5_2/96"'DATEr;. 1'1--.,o'4».'2oo3 VIDE ANNEXTUREJ3 TRY
AND PEINISH THEM IN ACCORDANCE WITH LAW.
'V on for ORDERS on this day.
MANJUNATH 1 made the fo}ioWing:--
ORDER
" _ ;D"I'1«"_i View of the filing of petition under Order 39 Rule 2A, ..__""iA/edidismiss this petition. We direct the Civil Judge (Jr.Dn), u"*NeIa1nanga1a to consider the application under Order 39 6/ Rule 2A as expeditiously as possible after service of notice on the other side.
KVN*