Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Kerala - Section

Section 66 in Kerala Survey and Boundaries Rules, 1964

66. Points to be demarcated with survey marks.

- The following shall be the points to be demarcated with survey marks of the specifications prescribed under rules 3 to 7;-
(i)Terminal points of traverse lines;
(ii)bends and junctions of all fields except in areas surveyed under diagonal and offset system where stones, need be planted only at field trijunctions. [G.O.(p) 1568 [75] RD, dated 24th November, 1975 1,
(iii)bends on the boundaries of Government lands inclusive . of those vested in local bodies by the Government ;
(iv)terminal points of G, lines in street survey or town survey vertices of triangles formed during trigonometrical with theodolite. Triangulation