Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(3) in Tamil Nadu Municipalities (Regulation of Sinking of Wells and Safety Measures) Rules, 2015 (3)I/We agree not to sink a well, until the permit to do that work is granted in Form-B of the said Rules.
