Madhya Pradesh High Court
Rajendra Prasad Bakoriya vs Secretary The State Of Madhya Pradesh on 11 May, 2016
WP-8150-2011 (RAJENDRA PRASAD BAKORIYA Vs SECRETARY THE STATE OF MADHYA PRADESH) 11-05-2016
Shri Pushpendra Yadav, learned Government Advocate for the State, prays for and is granted four weeks' time to file return as a last indulgence. If return is not filed within the stipulated time, the OIC concerned shall remain present before this Court on the next date of hearing.
List the case on 11.07.2016.
(SUJOY PAUL) JUDGE