Supreme Court - Daily Orders
In Re: News Item Published In vs - - on 8 March, 2016
Bench: Chief Justice, Uday Umesh Lalit
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ITEM NO.29 + 30 COURT NO.1 SECTION PIL(W)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 725/1994
IN RE: NEWS ITEM PUBLISHED IN HINDUSTAN
TIMES "AND QUIET FLOWS THE MAILY YAMUNA" Petitioner(s)
VERSUS
Respondent(s)
WITH
W.P.(C) No.914/1996
(With Office Report)
W.P.(C) No.533/2012
(With Office Report)
W.P.(C) No.1082/2013
(With Office Report)
I.A. Nos. 20 & 21 IN W.P.(C) No.4677/1985
CONMPT.PET.(C) No.64/2013 In W.P.(C) No.914/1996
Date : 08/03/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s)
Mr. Prashant Bhushan, Adv.
Mr. M. C. Mehta, Adv.
Mr. Shiv Sagar Tiwari, Adv.
Mr. Radha Shyam Jena, Adv.
For Respondent(s)
Mr. P.S. Patwalia, ASG
Ms. Kiran Suri, Adv.
(Union of India Ms. Sunita Sharma, Adv.
M/o Urban Dev.)
Signature Not Verified Mr. W.A.Qadri, Adv.
Digitally signed by
ASHOK RAJ SINGH
Mrs. Anil Katiyar, Adv.
Mr. S.N. Terdal, Adv.
Date: 2016.03.10
17:37:30 IST
Reason:
Mr. Gaurav Sharma, Adv.
Ms. Sushma Suri, Adv.
Mr. D.S. Mahra, Adv.
Ms. Kiran Bhardwaj, Adv.
Mr. Zaid Ali, Adv.
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(State of Jhar- Mr. Tapesh Kumar Singh, Adv.
khand) Mr. Mohd. Waquas, Adv.
Mr. Suraj Singh, Adv.
Mr. Pradeep Misra, Adv.
Mr. Sudhir Kulshreshtha, Adv.
Mr. Sameer Kulshreshtha, Adv.
(State of Haryana) Mr. Anil Grover, AAG
Mr. Sanjay Kr. Visen, Adv.
(CPCB) Mr. Vijay Panjwani, Adv.
Mr. R.K. Singh, Adv.
Mr. Virag Gupta, Adv.
Ms. Ankita Sharma, Adv.
Ms. Praveen Swarup, Adv.
Mr. Vishwajit Singh, Adv.
Mr. Ardhendumauli Kr. Prasad, Adv.
Mr. Vishnu B. Saharya, Adv.
(For DDA) Mr. Viresh B. Saharya, Adv.
M/s Saharya & Co.
Mr. D.N. Gobardhun, Adv.
Mr. Abhishek Agrawal, Adv.
Mr. Lal Ramtiamma, Adv.
Mrs. B. Sunita Rao, Adv.
Mr. Anurag, Adv.
Mr. Parmanand Gaur, Adv.
Ms. V. Mohna, Sr. Adv.
Mr. Shailender Saini, Adv.
(For SCBA) Mr. Gaurav Bhatia, Adv.
Mr. Chandra Prakash, Adv.
(Applicant/ Mr. Rituraj Biswas, Adv.
Impleadment) Ms. Sujaya Bardhan, Adv.
Mr. Yunus Malik, Adv.
Mr. Anish Maheshwari, Adv.
Mr. Dinesh K. Garg, Adv.
Dr. R.K. Pruthi, Adv.
Dr. Vivek Sharma, Adv.
Mr. P.K. Garg, Adv.
Mr. Ravindra Bana,Adv.
M/s Lawyers Associated, Adv.
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Ms. Naresh Bakshi, Adv.
Mr. Girish Chandra, Adv.
Mr. Ajay K. Agrawal, Adv.
Mr. Prashant Chaudhary, Adv.
Mr. Ashok K. Srivastava, Adv.
Mr. Vikas Mehta, Adv.
Mr. Surya Kant, Adv.
Mrs Shiel Sethi, Adv.
Mr. Satish Vig, Adv.
M/s Saharya & Co., Adv.
Ms. Geetanjali Mohan, Adv.
Ms. Binu Tamta, Adv.
Mr. V. K. Verma, Adv.
Mr. Jatinder Kumar Bhatia, Adv.
Mr. Suresh Chandra Tripathy, Adv.
Mr. Kamal Mohan Gupta, Adv.
Mr. P. Parmeswaran, Adv.
Mr. Sarad Kumar Singhania, Adv.
Mr. Ravindra Kumar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List these matters before a Bench of which one of us (Hon'ble Uday Umesh Lalit, J.) is not a Member.
(Ashok Raj Singh) (Saroj Saini)
Court Master Court Master