Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Supreme Court - Daily Orders

In Re: News Item Published In vs - - on 8 March, 2016

Bench: Chief Justice, Uday Umesh Lalit

                                                                                     1

     ITEM NO.29 + 30                      COURT NO.1                SECTION PIL(W)

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS
                             Writ Petition(s)(Civil) No(s).     725/1994

     IN RE: NEWS ITEM PUBLISHED IN HINDUSTAN
     TIMES "AND QUIET FLOWS THE MAILY YAMUNA"                      Petitioner(s)

                                                VERSUS

                                                                     Respondent(s)

     WITH

     W.P.(C) No.914/1996
     (With Office Report)

     W.P.(C) No.533/2012
     (With Office Report)

     W.P.(C) No.1082/2013
     (With Office Report)

     I.A. Nos. 20 & 21 IN W.P.(C) No.4677/1985

     CONMPT.PET.(C) No.64/2013 In W.P.(C) No.914/1996

     Date : 08/03/2016 These petitions were called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)
                                     Mr. Prashant Bhushan, Adv.

                                     Mr. M. C. Mehta, Adv.

                                     Mr. Shiv Sagar Tiwari, Adv.

                                     Mr. Radha Shyam Jena, Adv.
     For Respondent(s)

                                    Mr. P.S. Patwalia, ASG
                                    Ms. Kiran Suri, Adv.
     (Union of India                Ms. Sunita Sharma, Adv.
     M/o Urban Dev.)
Signature Not Verified              Mr. W.A.Qadri, Adv.
Digitally signed by
ASHOK RAJ SINGH
                                    Mrs. Anil Katiyar, Adv.
                                    Mr. S.N. Terdal, Adv.
Date: 2016.03.10
17:37:30 IST
Reason:

                                    Mr. Gaurav Sharma, Adv.
                                    Ms. Sushma Suri, Adv.
                                    Mr. D.S. Mahra, Adv.
                                    Ms. Kiran Bhardwaj, Adv.
                                    Mr. Zaid Ali, Adv.
                                                          2


(State of Jhar-      Mr. Tapesh Kumar Singh, Adv.
 khand)              Mr. Mohd. Waquas, Adv.

                     Mr. Suraj Singh, Adv.
                     Mr. Pradeep Misra, Adv.

                     Mr. Sudhir Kulshreshtha, Adv.
                     Mr. Sameer Kulshreshtha, Adv.

(State of Haryana)   Mr. Anil Grover, AAG
                     Mr. Sanjay Kr. Visen, Adv.

(CPCB)               Mr. Vijay Panjwani, Adv.

                     Mr.   R.K. Singh, Adv.
                     Mr.   Virag Gupta, Adv.
                     Ms.   Ankita Sharma, Adv.
                     Ms.   Praveen Swarup, Adv.

                     Mr. Vishwajit Singh, Adv.
                     Mr. Ardhendumauli Kr. Prasad, Adv.

                     Mr. Vishnu B. Saharya, Adv.
(For DDA)            Mr. Viresh B. Saharya, Adv.
                     M/s Saharya & Co.

                     Mr. D.N. Gobardhun, Adv.
                     Mr. Abhishek Agrawal, Adv.
                     Mr. Lal Ramtiamma, Adv.

                     Mrs. B. Sunita Rao, Adv.
                     Mr. Anurag, Adv.
                     Mr. Parmanand Gaur, Adv.

                     Ms. V. Mohna, Sr. Adv.
                     Mr. Shailender Saini, Adv.

(For SCBA)           Mr. Gaurav Bhatia, Adv.

                     Mr. Chandra Prakash, Adv.
(Applicant/          Mr. Rituraj Biswas, Adv.
Impleadment)         Ms. Sujaya Bardhan, Adv.

                     Mr. Yunus Malik, Adv.
                     Mr. Anish Maheshwari, Adv.

                     Mr.   Dinesh K. Garg, Adv.
                     Dr.   R.K. Pruthi, Adv.
                     Dr.   Vivek Sharma, Adv.
                     Mr.   P.K. Garg, Adv.
                     Mr.   Ravindra Bana,Adv.

                     M/s Lawyers Associated, Adv.
                                                                  3

                    Ms. Naresh Bakshi, Adv.

                    Mr. Girish Chandra, Adv.

                    Mr. Ajay K. Agrawal, Adv.

                    Mr. Prashant Chaudhary, Adv.

                    Mr. Ashok K. Srivastava, Adv.

                    Mr. Vikas Mehta, Adv.

                    Mr. Surya Kant, Adv.

                    Mrs Shiel Sethi, Adv.

                    Mr. Satish Vig, Adv.

                    M/s Saharya & Co., Adv.

                    Ms. Geetanjali Mohan, Adv.

                    Ms. Binu Tamta, Adv.

                    Mr. V. K. Verma, Adv.

                    Mr. Jatinder Kumar Bhatia, Adv.

                    Mr. Suresh Chandra Tripathy, Adv.

                    Mr. Kamal Mohan Gupta, Adv.

                    Mr. P. Parmeswaran, Adv.

                    Mr. Sarad Kumar Singhania, Adv.

                    Mr. Ravindra Kumar, Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

List these matters before a Bench of which one of us (Hon'ble Uday Umesh Lalit, J.) is not a Member.





      (Ashok Raj Singh)                     (Saroj Saini)
        Court Master                         Court Master