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[Cites 0, Cited by 0] [Section 170] [Entire Act]

Union of India - Subsection

Section 170(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)Except when trains are worked with both Cab Radio and Operational radio of mobile train radio communication system and end of train telemetry system, or when either of them is not provided or in emergency, every running train shall be provided with a competent railway servant to work as guard.