Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 100] [Entire Act] Union of India - Subsection Section 100(1) in The Oil Mines Regulations, 2017 (1)The manager of every mine shall ensure that fire-fighting facility provided under these regulations conforms to the Oil Industry Safety Directorate Standards, that is, OISDSTD- 116, OISD-STD-117 and OISD-STD-189 or their revised versions.
