Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 683 in Greater Hyderabad Municipal Corporation Act, 1955 683. Assistance for the recovery of rent on land. - The distance mentioned in this Act shall be measured in a straight line on a horizontal plane.
