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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Haryana - Subsection

Section 64(1) in Haryana Panchayati Raj Election Rules, 1994

(1)The Returning Officer (Panchayat) or such other Officer authorised by him, may have the ballot boxes, used at more than one polling stations, opened and their contents counted simultaneously.