Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(4)] [Section 11] [Entire Act] State of Mizoram - Subsection Section 11(4)(a) in Mizoram (Establishment of Independent Local Body) Ombudsman Act, 2011 (a)any matter in respect of which a formal and public enquiry has been ordered by State Government;