Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 25 in The Tamil Nadu Borstal Schools Rules, 1938 25. When an inmate fails to profit by instruction, the Superintendent may exempt such inmate from attending the class and his time shall be suitably utilized in other work.
