Section 14(ii) in The Haryana Sugarcane (Regulation of Purchase and Supply) Rules, 1992
(ii)No person shall accept or obtain, or agree to accept or attempt to obtain, from any person for himself, any payment whatever as a motive or reward for weighing or purchasing cane or making payment therefor, or for bearing to show, in connection with weighment or purchase or supply or payment for cane, favour or disfavour to any person.
