Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(13)(b) in Bombay Non-Trading Corporations Act, 1959

(b)the notice required under the articles has been duly given of the general meeting; and