Madras High Court
V.Arulselvam vs K.Muthukaruppan on 17 December, 2018
Author: T. Raja
Bench: T. Raja
1
IN THE HIGH COURT OF JUDICATURE AT MADRAS
Dated 17.12.2018
Coram
THE HONOURABLE MR.JUSTICE T. RAJA
Contempt Petition No.2203 of 2017
V.Arulselvam ... Petitioner
Versus
1.K.Muthukaruppan,
The Managing Director,
Tamil Nadu State Transport
Corporation (Villupuram) Limited
Vazhuthareddy,
Villupuram-605 602.
2.L.Rajaram
The General Manager,
Tamil Nadu State Transport
Corporation (Villupuram) Limited,
Kancheepuram Region
Kancheepuram.
3.Muniyappan
The Administrator,
Tamil Nadu State Transport Corporation,
Employees Post Retirement
Welfare Fund Scheme,
Thiruvalluvar House, Pallavan Salai,
Chennai – 600 002. ... Respondents
Prayer: Petition filed under Section 11 of the Contempt of Courts
Act 1971 to punish the respondents for willful disobedience of the
order passed by this Court in W.P.No.15877 of 2016 dated
28.04.2016.
For Petitioner : Mr.G.Sakthivel
http://www.judis.nic.in
For Respondents : Mr.A.Anthony Arockiaraj
2
T. RAJA,J.
vga
ORDER
When the matter is taken up for hearing, the learned counsel appearing for the petitioner has filed details of calculation dated 17.12.2018 showing that the balance amount of Rs.1,76,929/- namely, Gratuity, Commutation and leave salary at Rs.45,515/-, Rs.85,704/- and Rs.45,707/- to be settled by the respondents.
2.The learned counsel for the respondents has also filed a Calculation Memo dated 17.12.2018 stating that the respondents have paid gratuity, interest on gratuity, provident fund, commutation pension, interest on commutation, leave liability amount and interest on leave liability at Rs.7,81,733/-, Rs.1,05,630/-, Rs.7,46,473/-, Rs.3,31,693/-, Rs.36,804/-, Rs.3,71,578/- and Rs.48,376/- respectively to the petitioner.
3.This Court, finding no fault with the calculation arrived by the respondent, is inclined to close this petition, as nothing further survives for adjudication.
4.Accordingly, the Contempt Petition stands closed.
17.12.2018 vga Speaking/Non Speaking order Index: Yes/No Contempt Petition No.2203 of 2017 http://www.judis.nic.in