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[Cites 0, Cited by 9] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1) in The Maintenance And Welfare Of Parents And Senior Citizens Act, 2007

(1)In holding any inquiry under section 5, the Tribunal may, subject to any rules that may be prescribed by the State Government in this behalf, follow such summary procedure as it deems fit.