Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2) in Tamil Nadu Municipal Services Discipline and Appeal) Rules, 1970

(2)discharging him in accordance with the terms of his contract, if he has been engaged on a contract for a period exceeding 3 years at the time when his services are terminated.