16. Prohibition or restriction of the use of heavy vehicles under section 51.
- Whenever the Highway Authority prohibits or restricts the plying of heavy vehicles under section 51 it shall -(i)publish a notification in the Official Gazette, and also in at least one news paper circulating in the locality, giving particulars of the restrictions imposed,(ii)put up notice-boards at suitable places along the highway, giving particulars of the restrictions imposed.
