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State of Rajasthan - Section

Section 9 in The Rajasthan Judicial Service Rules, 1955

9. Reservation for Scheduled Castes and Scheduled Tribes.

- Reservation for Scheduled Castes and Scheduled Tribes shall be in accordance with the orders for such reservation in force at the time of recruitment. A copy of such orders in force at the commencement of these rules will be found in Schedule II.