Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Punjab - Subsection Section 79(1) in The Punjab Tenancy Act, 1887 (1)The Financial Commissioner or a Commissioner or Collector may by written order distribute, in such manner as he thinks fit, any business congizable by any Revenue Officer or Revenue Court under his control.
