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Delhi High Court - Orders

Ntpc Ltd vs Driplex Water Engineering Pvt. Ltd on 21 July, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~26-27
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 19/2021
                               NTPC LTD                                  .....Petitioner
                                              Through: Mr. R.K. Joshi, Mr. Ojusya Joshi, Ms.
                                              Shabnam Joshi, Advs.
                                              versus

                                    DRIPLEX WATER ENGINEERING PVT. LTD .....Respondent
                                                 Through: Mr. Ganesh Chandru, Mr. Siddharth
                                                 Agrawal and Mr. Shashwath Dhyani, Advs.
                          27
                          +         OMP (ENF.) (COMM.) 99/2021
                                    M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
                                                                                      .....Decree Holder
                                                      Through: Mr. Ganesh Chandru, Mr. Siddharth
                                                      Agrawal and Mr. Shashwath Dhyani, Advs.
                                                      versus
                                    NTPC LIMITED                               .....Judgement Debtor
                                                      Through: Mr. R.K. Joshi, Mr. Ojusya Joshi, Ms.
                                                      Shabnam Joshi, Advs.
                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                      ORDER

% 21.07.2025 Hon'ble Judge is on leave today. List on 11.11.2025.

BY ORDER COURT MASTER JULY 21, 2025/(MS) This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/07/2025 at 22:14:48