Delhi High Court - Orders
Ntpc Ltd vs Driplex Water Engineering Pvt. Ltd on 21 July, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~26-27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 19/2021
NTPC LTD .....Petitioner
Through: Mr. R.K. Joshi, Mr. Ojusya Joshi, Ms.
Shabnam Joshi, Advs.
versus
DRIPLEX WATER ENGINEERING PVT. LTD .....Respondent
Through: Mr. Ganesh Chandru, Mr. Siddharth
Agrawal and Mr. Shashwath Dhyani, Advs.
27
+ OMP (ENF.) (COMM.) 99/2021
M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
.....Decree Holder
Through: Mr. Ganesh Chandru, Mr. Siddharth
Agrawal and Mr. Shashwath Dhyani, Advs.
versus
NTPC LIMITED .....Judgement Debtor
Through: Mr. R.K. Joshi, Mr. Ojusya Joshi, Ms.
Shabnam Joshi, Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 21.07.2025 Hon'ble Judge is on leave today. List on 11.11.2025.
BY ORDER COURT MASTER JULY 21, 2025/(MS) This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/07/2025 at 22:14:48