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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(5)(c) in Andhra Pradesh (Andhra Area) Tenancy Rules, 1980

(c)to enter upon and inspect any land and do any other act which in his opinion may be necessary for carrying out the provisions of the Act and these Rules;