Supreme Court - Daily Orders
Cmj Foundation vs The State Of Meghalaya on 24 October, 2024
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.103 COURT NO.14 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 9694/2024
CMJ FOUNDATION & ORS. Appellant(s)
VERSUS
THE STATE OF MEGHALAYA & ORS. Respondent(s)
IA No. 21159/2022 - APPLICATION FOR PERMISSION
IA No. 94774/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 62515/2021 - EXEMPTION FROM FILING AFFIDAVIT
IA No. 62514/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 83073/2022 - INTERVENTION/IMPLEADMENT WITH C.A. No. 9695/2024 (XIV-A) (FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES ON IA 114931/2021 FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 114933/2021 FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 114934/2021 IA No. 114933/2021 - EXEMPTION FROM FILING AFFIDAVIT IA No. 114934/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 114931/2021 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 24-10-2024 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE SANDEEP MEHTA For Appellant(s) Mr. Anupam Lal Das, Sr. Adv.
Mr. Philemon Nongbri, Adv.
Mr. Ahanthem Henry, Adv.
Mr. A. Rohen Singh, Adv.
Ms. Anne Mathew, AOR Mr. Suryanarayana Singh, Sr. Adv. Ms. Pragati Neekhra, AOR Mr. Aditya Bhanu Neekhra, Adv.
Signature Not VerifiedMr. Atul Dong, Adv.
Digitally signed by INDU MARWAH Date: 2024.10.24Mr. Aniket Patel, Adv.
18:39:15 IST Reason:
For Respondent(s) Mr. Anupam Lal Das, Sr. Adv.1
Mr. Philemon Nongbri, Adv.
Mr. Ahanthem Henry, Adv.
Mr. A. Rohen Singh, Adv.
Ms. Anne Mathew, AOR Ms. Pragati Neekhra, AOR Dr. Vinod Kumar Tewari, AOR UPON hearing the counsel the Court made the following O R D E R Heard Mr. Suryanarayana Singh, learned senior counsel appearing for the appellant(s) and Mr. Anupam Lal Das, learned senior counsel appearing for the respondent(s) at length.
Hearing concluded.
Judgment reserved.
(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2