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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(a) in Tamil Nadu Motor Vehicles Taxation Rules, 1974

(a)Taxation licence shall be surrendered to the Regional Transport Officer concerned within three days from the date of issue of the licence in the case of refund of tax for the first month of the quarter/half year/year for which tax was paid and for any subsequent month or months within three days from the commencement of the month or within a reasonable period thereafter.