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Delhi High Court - Orders

Parle Agro Private Limited vs Pepsico India Holdings Private Limited ... on 18 February, 2026

Author: Tushar Rao Gedela

Bench: Tushar Rao Gedela

              $~30 & 31
              *         IN THE HIGH COURT OF DELHI AT NEW DELHI
              +         CS(COMM) 944/2023, I.A. 26144/2023 & I.A. 3878/2024
                        PARLE AGRO PRIVATE LIMITED                       .....Plaintiff
                                      Through: Mr. Chandar M. Lall, Senior Advocate
                                                   with Mr. Ankur Sangal, Mr. Ankit
                                                   Arvind and Mr. Shashwat Rakshit,
                                                   Advocates.

                                                      versus

                          PEPSICO INDIA HOLDINGS PRIVATE LIMITED & ANR.
                                                                       .....Defendants
                                        Through: Mr. Dayan Krishnan, Senior Advocate
                                                 with Mr. Deepak Gogia, Ms. Aparna
                                                 Singh, Ms. Shivangi and Mr.
                                                 Devashish, Advocates.
              31
              +         CS(COMM) 837/2025, I.A. 19770/2025, I.A. 21972/2025 & I.A.
                        25083/2025
                        PARLE AGRO PRIVATE LIMITED                  .....Plaintiff
                                     Through: Mr. Chandar M. Lall, Senior Advocate
                                                 with Mr. Ankur Sangal, Mr. Ankit
                                                 Arvind and Mr. Shashwat Rakshit,
                                                 Advocates.

                                                      versus

                        PEPSICO INDIA HOLDINGS PRIVATE LIMITED & ANR.
                                                                       .....Defendants
                                       Through: Mr. Rajiv Nayyar, Senior Advocate
                                                with Mr. Aparna Singh, Mr. Deepak
                                                Gogoia and Mr. Devashish, Advocates.
                        CORAM:
                        HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
                                                      ORDER
              %                                       18.02.2026

              1.        It is already 04:45 PM.



This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/02/2026 at 20:36:01

2. It will not be possible for this Court to hear extensive arguments.

3. Accordingly, list on 09.04.2026 for arguments on behalf of defendants.

TUSHAR RAO GEDELA, J FEBRUARY 18, 2026/anj This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/02/2026 at 20:36:01