Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act] State of Bihar - Subsection Section 37(4)(xi) in Bihar Agricultural University Act, 2010 (xi)The special arrangements, if any, which may be made for residence, discipline and teaching of women students and the provision of special courses of study for women.