National Consumer Disputes Redressal
Blue Marine Logistics Pvt. Ltd. vs United India Insurance Company Limited on 25 May, 2016
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI CONSUMER CASE NO. 1411 OF 2015 1. BLUE MARINE LOGISTICS PVT. LTD. HARI RAM BUILDING, 2ND FLOOR, 16/3, COLLEGE ROAD, CHENNAI-600 006 2. BLUE MARINE LOGISTICS(S) PTE LTD. 150, SOUTH BRIDGE ROAD, 03-03 FOOK HAI BUILDING, SINGAPORE-058727 ...........Complainant(s) Versus 1. UNITED INDIA INSURANCE COMPANY LIMITED DIVISIONAL OFFICE XV(HULL), TARAPORE TOWERS, 7TH FLOOR, 826, ANNA SALAI, CHENNAI-600002 ...........Opp.Party(s) BEFORE: HON'BLE MR. JUSTICE K.S. CHAUDHARI, PRESIDING MEMBER HON'BLE MR. PREM NARAIN, MEMBER
For the Complainant : Ms. Supriya Jain, advocate For the Opp.Party : Dated : 25 May 2016 ORDER
Learned counsel for the complainant moved application for permission to withdraw the complaint with liberty to file Civil Suit. Application is allowed and complaint stands dismissed as withdrawn with liberty to file Civil Suit.
......................J K.S. CHAUDHARI PRESIDING MEMBER ...................... PREM NARAIN MEMBER