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National Consumer Disputes Redressal

Blue Marine Logistics Pvt. Ltd. vs United India Insurance Company Limited on 25 May, 2016

          NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION  NEW DELHI          CONSUMER CASE NO. 1411 OF 2015           1. BLUE MARINE LOGISTICS PVT. LTD.  HARI RAM BUILDING, 2ND FLOOR, 16/3, COLLEGE ROAD,   CHENNAI-600 006  2. BLUE MARINE LOGISTICS(S) PTE LTD.  150, SOUTH BRIDGE ROAD, 03-03 FOOK HAI BUILDING,  SINGAPORE-058727 ...........Complainant(s)  Versus        1. UNITED INDIA INSURANCE COMPANY LIMITED  DIVISIONAL OFFICE XV(HULL), TARAPORE TOWERS, 7TH FLOOR, 826,   ANNA SALAI, CHENNAI-600002 ...........Opp.Party(s) 
  	    BEFORE:      HON'BLE MR. JUSTICE K.S. CHAUDHARI, PRESIDING MEMBER    HON'BLE MR. PREM NARAIN, MEMBER 
      For the Complainant     :      Ms. Supriya Jain, advocate       For the Opp.Party      : 
 Dated : 25 May 2016  	    ORDER    	    

          Learned counsel for the complainant moved application for permission to withdraw the complaint with liberty to file Civil Suit.  Application is allowed and complaint stands dismissed as withdrawn with liberty to file Civil Suit.

  ......................J K.S. CHAUDHARI PRESIDING MEMBER ...................... PREM NARAIN MEMBER