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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(15) in The Orissa Survey and Settlement Act, 1958

(15)Words and expressions used in this Act but not defined shall have the same meaning as assigned to them in the Tenancy Act or laws, Rules, Regulations, custom or usage in force in any part of the State of Orissa.Chapter-II Survey