Section 2(c) in The Narcotic Drugs And Psychotropic Substances Rules, 1985
(c)[ "Chemical Examiner" means the Chemical Examiner or Deputy Chief Chemist or Shift Chemist or Assistant Chemical Examiner, Government Opium & Alkaloid Works, Neemuch or, as the case may be, Ghazipur;] [ Substituted by G.S.R. 82, dated 14.2.1995 (w.e.f. 25.2.1995).]
