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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(1)(e) in The West Bengal Motor Vehicles Rules, 1989

(e)The driver of a motor vehicle shall not, when being overtaken or being passed by another vehicle, increase the speed or do anything in any way to prevent the other vehicle from passing him.