Himachal Pradesh High Court
Daleep Singh vs . State Of H.P. & Others. on 18 October, 2022
Bench: Sabina, Sushil Kukreja
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Daleep Singh vs. State of H.P. & others.
CWP No.8141 of 2021 18.10.2022 Present: Mr. Hamender Singh Chandel, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Admit.
( Sabina ) Judge (Sushil Kukreja) Judge 18th October, 2022 (reena) ::: Downloaded on - 19/10/2022 20:04:16 :::CIS