Calcutta High Court (Appellete Side)
Kuntal Mojumder vs Union Of India & Ors on 19 December, 2019
Author: Arijit Banerjee
Bench: Arijit Banerjee
1
4.
19-12-2019
debajyoti/kole
WP 23557 (W) of 2019
Kuntal Mojumder
Vs.
Union of India & Ors.
Mr. Dhiraj Kumar Tribedi,
Mr. Kumar Jyoti Tewari,
Mr. Tarun Jyoti Tewari
.... For the Petitioner.
Mr. Ashok Kumar Chakraborty,
Mr. Vipul Kundalia,
Mr. Madhab Prushty,
Mr. Sudarshan Lamba
.... For the U.O.I.
Mr. Kishore Datta, learned A.G.,
Mr. Abhratosh Mazumdar,
Mr. T. M. Siddiqui,
Mr. Sirsanya Bandyopadhyay,
Mr. Avra Mazumdar,
Mr. Arka Kumar Nag
.... For the State.
1. Affidavit-of-Service filed in Court today
be taken on record.
2. Mr. Chakraborty, learned counsel,
takes notice on behalf of the respondent nos.1
and 2. Learned Advocate General takes notice on behalf of the respondent nos.3 to 5. Learned advocates shall obtain instructions in the matter.
3. List the matter tomorrow (20-12-2019) at 02-00 P.M. ( Thottathil B. Radhakrishnan, C.J. ) ( Arijit Banerjee, J. )