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[Cites 0, Cited by 0] [Section 12B(1)] [Section 12B] [Entire Act]

Union of India - Subsection

Section 12B(1)(i) in Income Tax Rules, 1962

(i)the Assessing Officer so designated by the Chief Commissioner or Commissioner of Income-tax, within whose area of jurisdiction, the principal office of the Unit Trust of India or the concerned Mutual Fund is situated;