Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The U.P. Coal Control Order, 1977 1. Short title, extent and commencement. - (i) This Order may be called the Uttar Pradesh Coal Control Order, 1977.(ii)It extends to the whole of the State of Uttar Pradesh.(iii)It shall come into force on the date of its publication in official Gazette.
