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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(4)(a) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(a)to create post of Professor, Reader, Lecturer and any other academic or teaching posts required by the University and to appoint persons to such posts in accordance with the provisions of this Act;