Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act] Union of India - Subsection Section 66(1)(d) in The Drugs and Cosmetics Rules, 1945 (d)that he had used due diligence to ensure that the conditions of the license or the provisions of the Act or the rules thereunder were observed.]