Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(3)(vii) in Gujarat Special Investment Region Act, 2009

(vii)to sale, lease, transfer or dispose off any land or building belonging to it subject to the regulations made by the Apex Authority;